Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 141] [Entire Act] State of Rajasthan - Subsection Section 141(ii) in Rajasthan Land Revenue (Land Records) Rules, 1957 (ii)A file should be kept of all invoices received during the year and an index will be attached to it in the form usually adopted for miscellaneous files.
