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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(1a) in Chhattisgarh District Mineral Foundation Trust Rules, 2015

(1a)[ Annual Action Plan shall be approved from the Governing Council shall be based on a 5 years vision plan which should be based on the survey of the needs of the affected areas related to any district/Gram Sabha. The basic survey shall be conducted for identifying the needs of the affected areas and if needed the assistance of civil society organizations may be taken;] [Added by Notification No. No. F-7- 19/2015/XII, dated 14.8.2019 (w.e.f. 22.12.2015).]