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Supreme Court - Daily Orders

The Inspector General Of Registration vs V N Devadoss on 29 March, 2019

Bench: Uday Umesh Lalit, Indu Malhotra

                                           1



     ITEM NO.54                   COURT NO.7                  SECTION XII

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)         No(s).   31632/2018

     (Arising out of impugned final judgment and order dated 01-02-2018
     in CMA No. 2751/2009 passed by the High Court Of Judicature At
     Madras)

     THE INSPECTOR GENERAL OF REGISTRATION & ORS.              Petitioner(s)

                                          VERSUS

     V N DEVADOSS                                       Respondent(s)
     (Applications for exemption from filing c/c of the impugned
     judgement & exemption to file O.T.)

     WITH
     SLP(C) No. 2455-2456/2019 (XII)
     (FOR EXEMPTION FROM FILING O.T. ON IA 3692/2019 & EXEMPTION FROM
     FILING C/C OF THE IMPUGNED JUDGMENT ON IA 3693/2019)

      SLP(C) No. 2609/2019 (XII)
     (FOR EXEMPTION FROM FILING O.T. ON IA 1770/2019)

      SLP(C) No. 2613/2019 (XII)
     (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     2047/2019 & EXEMPTION FROM FILING O.T. ON IA 2049/2019)

      SLP(C) No. 33473/2018 (XII)
     (IA No.174928/2018-CONDONATION OF DELAY IN FILING and IA
     No.174930/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.174931/2018-EXEMPTION FROM FILING O.T. and IA
     No.174929/2018-CONDONATION OF DELAY IN REFILING)

      Diary No(s). 37201/2018 (XII)
     (FOR CONDONATION OF DELAY IN FILING ON IA 164675/2018
     FOR CONDONATION OF DELAY IN REFILING ON IA 164677/2018
     FOR CONDONATION OF DELAY IN FILING/REFILING SLP ON IA 164677/2018
     FOR CONDONATION OF DELAY IN RE-FILING APPEAL ON IA 164677/2018
     FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     164679/2018 &FOR EXEMPTION FROM FILING O.T. ON IA 164680/2018)
Signature Not Verified


      SLP(C) No. 6011-6014/2019 (XII)
Digitally signed by
INDU MARWAH
Date: 2019.03.30

     (IA FOR CONDONATION OF DELAY IN FILING ON IA 26016/2019
13:32:34 IST
Reason:


     FOR CONDONATION OF DELAY IN REFILING ON IA 26017/2019
     FOR EXEMPTION FROM FILING O.T. ON IA 26018/2019
     FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 26019/2019
     FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
                                  2



26035/2019)

 SLP(C) No. 31633-31637/2018 (XII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
165488/2018)

 SLP(C) No. 2457/2019 (XII)
(FOR ADMISSION and I.R. and IA No.6215/2019-CONDONATION OF DELAY IN
FILING and IA No.6216/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.6218/2019-EXEMPTION FROM FILING O.T.)

 SLP(C) No. 6007/2019 (XII)

 SLP(C) No. 6008/2019 (XII)
(FOR CONDONATION OF DELAY IN FILING ON IA 24881/2019
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
24882/2019)

Date : 29-03-2019 These matters were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE UDAY UMESH LALIT
          HON'BLE MS. JUSTICE INDU MALHOTRA

For Petitioner(s)    Mr. R. Venkataramani, Sr. Adv.
                     Ms. Purbitaa Mitra, Adv.
                     Mr. K. V. Vijayakumar, AOR

For Respondent(s)    Mr. M.P. Srivignesh, Adv.
                     Mr. Jose Abraham, AOR

                     MR. D. Kumanan, Adv.
                     Mr. Pulkit Tare, Adv.
                     Mr. Suvendu Suvasis Dash, AOR

                     Mr. Rajendra Koushal, Adv.
                     Mr. Vishnu Prasad, Adv.
                     Mr. Ankolekar Gurudatta, AOR

                     Mr. Raghav shankar, Adv.
                     Mr. Prateek K. Chadha, Adv.
                     Paru Gupta, Adv.

                     Mr. B. Balaji, AOR
                     Mr. S. Arun Prakash, Adv.

                     Mr. M.A. Venkatasubramanian, Adv.
                     Mr. Rakesh K. Sharma, AOR

                     Mr. Pranav Sachdeva, AOR
                                   3



                      Ms.Neha Rathi, Adv.
                      Mr. Jatin Bhardwaj, Adv.

                     Mr. Pankhuri, Adv.
                     Mr. Mayank Kshirsagar, Adv.
                     Mr. Tushar Singh, AOR


           UPON hearing the counsel the Court made the following
                              O R D E R

List on 16.04.2019.

In the meantime, parties are at liberty to exchange pleadings. The respondent-State is also at liberty to file additional documents.

(INDU MARWAH) (RAJINDER KAUR) COURT MASTER BRANCH OFFICER