Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Andhra Pradesh - Section Section 27 in Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987 27. Provision of over head tanks. - Every owner of the apartment shall provide an over head tank in the manner prescribed.
