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State of Telangana - Section

Section 49 in Potti Sreeramulu Telugu University Act, 1985

49. Acceptance of benefaction by the University.

- No benefaction shall be accepted by the University, which in the opinion of the authorities of the University, involves conditions or obligations as to the religious belief in the admission or appointment of members, students, teachers or in any other connection whatsoever:Provided that nothing in this section shall prevent the University from accepting any such benefaction intended for the promotion of research in any branch of study.