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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Uttar Pradesh - Subsection

Section 56(2)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(a)the determination, in accordance with the provisions of this Act and any regulations in this behalf of questions arising in respect of the service, leave, pay, allowance and other privileges of servants of the Zila Panchayat in respect of whom the appointing authority under Section 43, is the Zila Panchayat;