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[Cites 0, Cited by 0] [Section 245(1)] [Section 245] [Entire Act]

State of Jharkhand - Subsection

Section 245(1)(f) in Jharkhand Municipal Act, 2011

(f)obstruct any officer or other employee of the municipality in the discharge of his duties under chapter 24, chapter 25 and under this chapter or refuse, or willfully neglect, to furnish him with the means necessary for the making of any entry, inspection, examination or inquiry thereunder in relation to any water or sewage work, or