Section 14(4) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987
(4)When the office of the Finance Officer is vacant or when the Finance Officer is by reason of illness or absence or any other cause, unable to perform the functions and discharge the duties of his office, the functions and duties of the office of the Finance Officer shall be discharged by such person as the Vice-Chancellor may appoint for the purpose.
