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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Uttar Pradesh - Subsection

Section 81(a) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(a)are constructed upright of adequate strength and are made of straight-grained wood, free from defects and having the grain of such wood running lengthwise;