Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Rajasthan - Subsection Section 12(1) in Management of the Property of the State Council and the Maintenance and Audit of Its Accounts (1)Even matter to be determined by the State Council shall be determined on a motion moved by a member and put to a State Council by the President.
