Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Assam - Subsection Section 49(3) in The Assam Excise Act, 2000 (3)All Excise Officers and Police officers, not below such rank as the State Government may prescribe, shall be empowered to accept bail in respect of bailable offences.]
