Lok Sabha Debates
Introduction Of The Constitution (Amendment) Bill, 2008 (Insertion Of New ... on 12 December, 2008
> Title: Introduction of theConstitution (Amendment) Bill, 2008.
SHRI KASHIRAM RANA (SURAT): I beg to move for leave to introduce a Bill further to amend the Constitution of India.
MR. DEPUTY-SPEAKER: The question is:
“That leave be granted to introduce a Bill further to amend the Constitution of India.” The motion was adopted.
SHRI KASHIRAM RANA : I introduce the Bill.
* Published in the Gazette of India, Extraordinary Part-II, Section 2, dated 12.12.2008