Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Punjab - Subsection

Section 70(2) in The Punjab Factory Rules, 1952

(2)There shall be displayed in the ambulance room [ - ] [Words 'or dispensary' omitted Punjab Government Gazette L.S.P. III dated 19.3.1991.] a notice giving the name, address and telephone number of the medical practitioner in charge. The name of the nearest hospital and its telephone number shall also be mentioned prominently in the said notice.