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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(b) in The Employees' State Insurance Corporation (General Provident Fund) Rules, 1995

(b)to a new account under the State Government concerned if the newpost is under a State Government and the State Government consents, by general or special order, to such transfer of his subscriptions and interest.