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State of Tamilnadu - Section

Section 4 in Tamil Nadu Municipal Educational Service Rules, 1970

4. Unit of appointment.

- For purposes of appointment, transfer, discharge for want of vacancies, reappointment and appointment as full members of the service, the unit shall be as follows; -
Class Unit
(1) (2)
Class I, II and III All the Municipalities in this State taken together.
Classes IV to VI (including) Classes IV (A) to (G) The Municipality concerned.