Orissa High Court
Deepak Mohanty vs Opsc & Another .... Opposite Parties on 3 April, 2023
Author: Biraja Prasanna Satapathy
Bench: Biraja Prasanna Satapathy
IN THE HIGH COURT OF ORISSA AT CUTTACK
WPC (OAC)No.1971 of 2008
Deepak Mohanty .... Petitioner
Mr. B.K. Sharma, Adv.
-versus-
OPSC & Another .... Opposite Parties
Mr. A.P. Das, ASC
CORAM:
JUSTICE BIRAJA PRASANNA SATAPATHY
ORDER
03.04.2023 Order No
06. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.
2. As requested by Mr. B.K. Sharma, learned counsel appearing for the Petitioner, list this matter on 10th April, 2023.
(Biraja Prasanna Satapathy) Judge sangita Digitally signed by SANGITA SANGITA PATRA PATRA Date: 2023.04.04 13:30:05 +05'30'