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[Cites 0, Cited by 0] [Section 145(2)] [Section 145] [Entire Act]

State of Goa - Subsection

Section 145(2)(c) in The Goa Panchayat Raj Act, 1994

(c)contribute to associations of All India, State or Inter-State level, concerned with the promotions of local Government and to exhibitions, seminars and conferences within the district related to the activities of Panchayat and Zilla Panchayat; and