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Himachal Pradesh High Court

Daleep Singh vs . State Of H.P. & Ors. on 1 June, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Daleep Singh vs. State of H.P. & Ors.

.

CWP No. 8141 of 2021.

01.06.2023 Present: Mr. Hamender Singh Chandel, Advocate, for the petitioner.

Mr. Mohinder Zharaick, Addl. A.G., for respondents/State.

Application for early hearing cannot be considered, at this stage, for the reason that the pleadings are not complete in the case. Learned Additional Advocate General seeks one last opportunity to file reply. Needful be positively done within four weeks.

List on 3rd August, 2023.

(Satyen Vaidya) Judge 1st June, 2023.

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