Delhi High Court - Orders
Jugal Kishore Julka & Ors vs Union Of India & Ors on 28 April, 2022
Author: Rekha Palli
Bench: Rekha Palli
$~7 to 9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11433/2019 & CM APPL. 47021/2019 -Stay.
JUGAL KISHORE JULKA & ORS ..... Petitioner
Through: Mr.Bharat Bhushan, Adv.
versus
UNION OF INDIA & ORS ..... Respondent
Through: Mr.Ravi Prakash, CGSC with
Mr.Farman Ali, Ms.Shruti Sivakumar, Mr.Taha
Yasin, Mr.Anshuman Dasgupta, Advs for UOI.
+ W.P.(C) 11438/2019 & CM APPL. 47030/2019 -Stay.
ANIL KUMAR VERMA & ORS ..... Petitioner
Through: Mr.Bharat Bhushan, Adv.
versus
UNION OF INDIA & ORS ..... Respondent
Through: Mr.Ravi Prakash, CGSC with
Mr.Farman Ali, Ms.Shruti Sivakumar, Mr.Taha
Yasin, Mr.Anshuman Dasgupta, Advs for UOI.
Mr.Sarfaraz Khan, Adv for UCO Bank.
+ W.P.(C) 11554/2019
MOHAN LAL GUPTA AND ANR. ..... Petitioner
Through: Mr.Bharat Bhushan, Adv.
versus
UNION OF INDIA AND ORS. ..... Respondent
Through:
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:29.04.2022
14:56:41
ORDER
% 28.04.2022
1. Despite opportunity no counter affidavit has been filed. Learned
counsel for the respondents pray for and are granted further four weeks time to file counter affidavit. Rejoinder thereto, if any, be filed before the next date.
2. List on 26.07.2022.
REKHA PALLI, J APRIL 28, 2022/sr Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:29.04.2022 14:56:41