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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Goa - Subsection

Section 1(2)(i) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(i)"Act" means the Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975.