Section 181 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009
181. Emergency generators.
- The employer shall ensure at a construction site of a building or other construction work that the employer shall provide an emergency generator on a site of excavation or tunneling work and on a system of compressed air to ensure adequate illumination and continuous supply of compressed air at all such places in case of power failure.
