Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 999999] [Entire Act] Union of India - Subsection Section 999999(6) in The Legislative Councils Act, 1957 (6)The said Council shall be deemed to have been first constituted on the date on which the Legislative Council of the former State of Bombay was first constituted.
