National Green Tribunal
Poonam Gehlot vs State Of Himachal Pradesh on 20 April, 2018
BEFORE THE NATIONAL GREEN TRIBUNAL,
PRINCIPAL BENCH, NEW DELHI
M.A. No. 562 of 2018
In
Original Application No. 638 of 2016
IN THE MATTER OF:
Poonam Gehlot Vs. State of Himachal Pradesh & Ors.
CORAM : HON'BLE DR. JUSTICE JAWAD RAHIM, ACTING CHAIRPERSON
HON'BLE MR. JUSTICE RAGHUVENDRA S. RATHORE, JUDICIAL MEMBER
HON'BLE DR. SATYAWAN SINGH GARBYAL, EXPERT MEMBER
Present: Applicant: Mr. Manish Kumar, Adv.
Respondents: Mr. Divya Prakash Pandey, Adv.
Date and Orders of the Tribunal Remarks Item No. 04 The applicant to produce photographs showing April 20, present condition of the trees, proposed to be fell.
2018ss List it on 02nd May, 2018.
..........................................,ACP (Dr. Jawad Rahim) ..........................................,JM (Raghuvendra S. Rathore) ..........................................,EM (Dr. Satyawan Singh Garbyal) 20.04.2018