Bombay High Court
Mrs. Alpana Sanjay Kolhatkar And Ors vs Mr. Vijay Kumar Amrut Gone And Anr on 20 October, 2021
Author: A.S. Gadkari
Bench: A.S. Gadkari
Osk 33-WP-11046-2019.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL WRIT PETITION NO. 11046 OF 2019
Mrs. Alpana Sanjay Kolhatkar & Ors. ... Petitioners
V/s.
Vijay Kumar Amrut Gone & Anr. ... Respondents
WITH
REVIEW PETITION NO. 07 OF 2020
IN
CIVIL APPLICATION (CAW) NO. 1620 OF 2019
Vijay Kumar Amrut Gone & Anr. ... Petitioners
V/s.
Mrs. Alpana Sanjay Kolhatkar & Ors. ... Respondents
Mr.Rajiv Chavan, Senior Advocate a/w. Ms.Priyanka Chavan for Petitioner in
WP/11046/2019 and for Respondent Nos.1 to 3 in RPW/07/2020.
Dr.Suneet Gupta for Petitioners in RPW/07/2020 and for Respondents in WP/
11046/2019.
CORAM : A.S. GADKARI, J.
DATE : 20th October 2021.
P.C. :
1. Dr.Gupta, learned counsel for Respondents in WP/11046/2019 submitted that, he has also filed Review Petition (St.) No.22555 of 2019 and the same has not been listed today.
2. In view thereof, stand over to 26th November 2021.
To be tagged along with Review Petition (St.) No.22555 of 2019. 1/2
Osk 33-WP-11046-2019.odt
3. Ad-interim relief, granted by Order dated 28 th November 2019, to continue till the next date.
[A.S. GADKARI, J.]
Digitally signed
by OMKAR
OMKAR SHIVAHAR
SHIVAHAR KUMBHAKARN
KUMBHAKARN Date:
2021.10.21
15:39:18 +0530
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