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State of Uttar Pradesh - Section
Section 404 in The General Rules (Civil), 1957
404. Gradation List.
- A gradation list of the establishment of the Judgeship shall be maintained in the office of the District Judge in the following form, and subject to the educational test and other conditions for appointment prescribed by Government, promotion shall be given with reference thereto and with due regard to the seniority in grade, qualification and conduct of officials.| Serial number in the grade | Name and residence of the official | [Date of birth] [Inserted by Notification No. 561/V-83, dated 26-9-1968, published in U. P. Gazette, Part II, dated 30-11-1968.] | Permanent post held by the official | Acting appointment, if any | Date of entering Government service | Date of promotion to present grade | Examination passed by the official | Remarks |
| 1 | 2 | 2-A | 3 | 4 | 5 | 6 | 7 | 8 |