Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 170 in Kerala Factories Rules, 1957 170. Alarm systems. - gravity or pressure feed systems of supplying inflammable materials to the various parts of the buildings or plat shall be fitted with alarm systems, automatic cut - off or other devices to prevent overcharging or otherwise endangering the plant.
