Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 92] [Entire Act] State of Uttar Pradesh - Subsection Section 92(c) in The U.P. Co-operative Societies Act, 1965 (c)by the civil court having jurisdiction over the matter as if the order or award were the decree of that court.
