Section 3(6)(i) in The U.P. Secondary Education Services Commission Rules, 1983

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State of Uttar Pradesh - Subsection

Section 3(6)(i) in The U.P. Secondary Education Services Commission Rules, 1983

(i)Where the Management has, for any recruitment year, failed to notify the vacancy or the vacancies by the date specified in sub-rules (2), (4) or (5) or has failed to notify the vacancy or the vacancies in the manner prescribed in Rule 4 or Rule 9, the Commission may require the Inspector to notify the vacancy or the vacancies in the institutions under his jurisdiction to the Commission by such date as the Commission may specify.

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State of Uttar Pradesh - Subsection

Section 3(6)(i) in The U.P. Secondary Education Services Commission Rules, 1983