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State of Bihar - Section

Section 7 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

7. Responsibilities of the persons in the service of the State Government and the Board.

- It shall be duty of every person in the service of the State Government or the Board to comply with the directions given by the Central Government from time to time to carrying into execution in that state the provisions of the Act and these rules.