Supreme Court - Daily Orders
M/S Theme Engineering Services Pvt. Ltd ... vs National Highway Authority Of India on 20 March, 2025
Author: Sanjay Kumar
Bench: Sanjay Kumar
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO. OF 2025
(@ Diary No. 1762/2025)
IN
SPECIAL LEAVE PETITION (CIVIL) NO. 26286 OF 2024
M/S. THEME ENGINEERING SERVICES ..... PETITIONER(S)
PVT. LTD. WITH M/S. ISHITA INFO
SOL.
VERSUS
NATIONAL HIGHWAY AUTHORITY OF INDIA ..... RESPONDENT(S)
& ANR.
O R D E R
In view of the letter circulated by the learned counsel for the petitioner seeking withdrawal of the present review petition, the same is dismissed as withdrawn.
................CJI.
(SANJIV KHANNA) ..................J. (SANJAY KUMAR) NEW DELHI;
MARCH 20, 2025.
Signature Not Verified Digitally signed by Deepak Guglani Date: 2025.04.02 18:03:42 IST Reason: ITEM NO.1007 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) NO. OF 2025
(@ Diary No. 1762/2025)
IN
SPECIAL LEAVE PETITION (CIVIL) NO. 26286 OF 2024 M/S. THEME ENGINEERING SERVICES ..... PETITIONER(S) PVT. LTD. WITH M/S. ISHITA INFO SOL.
VERSUS NATIONAL HIGHWAY AUTHORITY OF INDIA ..... RESPONDENT(S) & ANR.
(IA No. 10657/2025 - ORAL HEARING) Date : 20-03-2025 This matter was circulated today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SANJAY KUMAR By Circulation UPON perusing papers, the Court made the following O R D E R In view of the letter circulated by the learned counsel for the petitioner seeking withdrawal of the present review petition, the same is dismissed as withdrawn, in terms of the signed order.
(DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS ASSISTANT REGISTRAR (signed order is placed on the file)