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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(1)(b) in Himachal Pradesh Goods and Services Tax Rules, 2017

(b)such person shall not pay tax under section 10 for any of his places of business if he is paying tax under section 9 for any other place of business;