Madhya Pradesh High Court
Smt Usha Kiran Raikwar (Majhwar) vs The State Of Madhya Pradesh on 13 February, 2020
Author: Chief Justice
Bench: Chief Justice
1 WP-8981-2017
The High Court Of Madhya Pradesh
WP-8981-2017
(SMT USHA KIRAN RAIKWAR (MAJHWAR) Vs THE STATE OF MADHYA PRADESH AND OTHERS)
7
Jabalpur, Dated : 13-02-2020
None for the petitioner.
Shri H. S. Chhabra, learned Govt. Advocate for the respondents/
State.
Learned State counsel prays for time to seek instructions. Adjourned to 15.4.2020.
(AJAY KUMAR MITTAL) (VIJAY KUMAR SHUKLA)
CHIEF JUSTICE JUDGE
mrs. mishra
Signature Not Verified
SAN
Digitally signed by MRS DEEPA MISHRA
Date: 2020.02.17 12:17:20 IST