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Madhya Pradesh High Court

Smt Usha Kiran Raikwar (Majhwar) vs The State Of Madhya Pradesh on 13 February, 2020

Author: Chief Justice

Bench: Chief Justice

                                                                           1                                 WP-8981-2017
                                                     The High Court Of Madhya Pradesh
                                                                WP-8981-2017
                                           (SMT USHA KIRAN RAIKWAR (MAJHWAR) Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                       7
                                       Jabalpur, Dated : 13-02-2020
                                                None for the petitioner.
                                                Shri H. S. Chhabra, learned Govt. Advocate for the respondents/

State.

Learned State counsel prays for time to seek instructions. Adjourned to 15.4.2020.



                                             (AJAY KUMAR MITTAL)                            (VIJAY KUMAR SHUKLA)
                                               CHIEF JUSTICE                                           JUDGE


                                       mrs. mishra




Signature Not Verified
  SAN




Digitally signed by MRS DEEPA MISHRA
Date: 2020.02.17 12:17:20 IST