Section 2(viii) in The Foreign Exchange Management (Transfer Or Issue Of Security By A Person Resident Outside India) Regulations, 2000
(viii)[* * *] [Omitted by G.S.R. 558(E), dated 18.6.2003 (w.e.f. 22.7.2003).] "Overseas Corporate Body (OCB)", shall have the meanings respectively assigned to them in the Foreign Exchange Management (Deposit) Regulations, 2000;
