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State of Goa - Section

Section 7 in The Goa Information Technology Development Act, 2007

7.

-5-2007-LA. - An Act to make special provision for securing the orderly establishment of Integrated Information Technology Township/Information Technology Parks in the State of Goa, to assist generally in the organization thereof, and for that purpose to establish an Information Technology Development Corporation, and for purposes connected with the matters aforesaid.Be it enacted by the Legislative Assembly of Goa in the fifty-seventh year of the Republic of India as follows: