Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act] State of Haryana - Subsection Section 45(2)(e) in The Haryana Sports Council Act, 2016 (e)powers, duties and functions of the Secretary and Standing Committee of the State Sports Council and the District Sports Council;