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Punjab-Haryana High Court

State Of Haryana And Another vs Mohar Pal And Others on 28 March, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH


                                          RFA No. 1810 of 2011 (O&M)

State of Haryana and another
                                                         .....Appellants
                                 Versus

Mohar Pal and others
                                                        ......Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. D.D. Gupta, Additional Advocate General, Haryana. RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1809 of 2011, titled State of Haryana and another Vs. Durvasa Dutt and others (RAJESH BINDAL) JUDGE 28.03.2011 sharmila