Punjab-Haryana High Court
State Of Haryana And Another vs Mohar Pal And Others on 28 March, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No. 1810 of 2011 (O&M)
State of Haryana and another
.....Appellants
Versus
Mohar Pal and others
......Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. D.D. Gupta, Additional Advocate General, Haryana. RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1809 of 2011, titled State of Haryana and another Vs. Durvasa Dutt and others (RAJESH BINDAL) JUDGE 28.03.2011 sharmila