Madhya Pradesh High Court
R.S.Sehgal vs Jnkvv., Jabalpur on 26 September, 2022
Author: Vishal Dhagat
Bench: Vishal Dhagat
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 6289 of 2001
(R.S.SEHGAL Vs JNKVV., JABALPUR)
Dated : 26-09-2022
Shri Arvind Shrivastava, learned counsel for the petitioner.
Shri Praveen Dubey, learned counsel for respondent nos.1 to 3.
Learned counsel for the petitioner submitted that petitioner is Senior Citizen aged about 85 years. Matter is pending since 2001, therefore, early hearing may be given.
Parties are directed to file synopsis in the matter.
List the matter for final hearing at motion stage after two weeks.
(VISHAL DHAGAT) JUDGE mms Signature Not Verified Signed by: MONSI M SIMON Signing time: 9/27/2022 1:02:54 PM