Section 23(2) in The Orissa Industries Service Rules, 1985
(2)The seniority of officers appointed to the [Group-B] [Substituted vide O.G. No. 41, Part III A Dated 8.10.2004.] II branch of the service in a particular year shall, subject to Sub-rule (3), be maintained in the order in which their names appear in the select list.
