Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 54] [Entire Act] Union of India - Subsection Section 54(1) in The Clinical Establishments (Registration And Regulation) Act, 2010 (1)The State Government may, by notification, make rules for carrying out in respect of matters which do not fall within the purview of section 52.
