Bombay High Court
The Ugar Sugar Works Ltd vs Asst. Commissioner Of Income Tax Circle ... on 27 June, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
34. WP 3631-22.doc
Chittewan
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL WRIT JURISDICTION
WRIT PETITION NO.3631 OF 2022
The Ugar Sugar Works Limited ... Petitioner
Versus
Asst. Commissioner of Income Tax
Circle, Sangli ... Respondents
***
Mr. Tanzil Padvekar for the Petitioner.
Mr. Suresh Kumar for the Respondent.
***
CORAM : DHIRAJ SINGH THAKUR &
ABHAY AHUJA, JJ.
DATE : 27 JUNE 2022
P. C. :
. Mr. Suresh Kumar, learned Counsel for the Respondents seeks & is
allowed eight weeks further time to file reply with an advance copy to learned Counsel for the Petitioner.
2 Ad-interim relief granted on 25 March 2022 shall continue to operate till the next date.
3 List on 22 August 2022.
RAJESH VASANT Digitally signed by RAJESH VASANT CHITTEWAN (ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR, J.) CHITTEWAN Date: 2022.06.29 19:08:30 +0530 1/1