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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 85(2)(i) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(i)any other matter which is required to be, or may be, specified by regulation or in respect of which provision is to be made by regulations.