Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 159 in The Orissa Municipal Corporation Act, 2003 159. Keeping of Accounts. - The Accounts of all financial transactions of the Corporation shall be kept in such manner and in such form as the Government may from time to time prescribe.
