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[Cites 0, Cited by 0] [Section 4C(1)] [Section 4C] [Entire Act]

Union of India - Subsection

Section 4C(1)(c) in THE INDIAN BOILERS ACT, 1923

(c)the materials, mounting and fittings used in the construction of such boiler or boiler component, or both conform to the specifications prescribed by regulations; and