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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(2)(b) in Water (Prevention and Control of Pollution) Act, 1974

(b)[such number of officials, not exceeding five,] [Substituted by Act 44 of 1978, section 3, for 'five officials' (w.e.f. 12-12-1978).] to be nominated by the Central Government to represent that Government;