Bombay High Court
Global Infonet Distribution Pvt. Ltd. ... vs The State Of Maharashtra And Anr on 20 April, 2022
Author: N. J. Jamadar
Bench: N. J. Jamadar
7-apl-18-2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO. 18 OF 2018
SHRADDHA
KAMLESH
TALEKAR Global Infonet Distributers Pvt. Ltd.
Digitally signed by
SHRADDHA
KAMLESH TALEKAR & Anr. ...Petitioners
Date: 2022.04.21
11:12:18 +0530
Vs.
The State of Maharashtra
& Anr. ... Respondents
****
Mr.Madan Gupta for petitioners.
Mr.A.R. Patil, APP for respondent No.1.
Mr.Kedar Jogappa Wagle for respondent No.2.
CORAM : N. J. JAMADAR, J.
DATE : 20th APRIL, 2022 P.C.:
1. At the joint request of the learned counsels for the parties, list on 9th June 2022.
(N. J. JAMADAR, J.) Shraddha Talekar, PS 1/1