Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Global Infonet Distribution Pvt. Ltd. ... vs The State Of Maharashtra And Anr on 20 April, 2022

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                                                       7-apl-18-2018.doc




                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CRIMINAL APPELLATE JURISDICTION
                                       CRIMINAL APPLICATION NO. 18 OF 2018
SHRADDHA
KAMLESH
TALEKAR                  Global Infonet Distributers Pvt. Ltd.
Digitally signed by
SHRADDHA
KAMLESH TALEKAR          & Anr.                                         ...Petitioners
Date: 2022.04.21
11:12:18 +0530
                              Vs.
                         The State of Maharashtra
                         & Anr.                                         ... Respondents

                                                       ****
                         Mr.Madan Gupta for petitioners.
                         Mr.A.R. Patil, APP for respondent No.1.
                         Mr.Kedar Jogappa Wagle for respondent No.2.

                                            CORAM : N. J. JAMADAR, J.

DATE : 20th APRIL, 2022 P.C.:

1. At the joint request of the learned counsels for the parties, list on 9th June 2022.

(N. J. JAMADAR, J.) Shraddha Talekar, PS 1/1