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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(5) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

(5)In case of supply of liquor to canteen stores department, the licensee get each variety of label approved separately by paying the label fee as specified in sub-rule (2).