Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Odisha - Subsection Section 42(7) in The Orissa Boat Rules, 2004 (7)All tourist boats must fix propeller cover particularly with fibre re-enforced plastic cover-mesh-Neelkamal/Jibu boats/Mecon/Sea craft.
