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State of Gujarat - Section

Section 9 in The Shree Somnath Sanskrit University Act, 2005

9. Officers of the University.

- The following shall be the officers of the University, namely:-
(i)The Chancellor,
(ii)The Vice-Chancellor,
(iii)The Deans of Faculties,
(iv)The Director (Research),
(v)The Registrar,
(vi)The University Librarian,
(vii)The Finance and Accounts Officers, and
(viii)Such other officers in the service of the University as may be declared by the regulations to be the officers of the University.