Jammu & Kashmir High Court - Srinagar Bench
Dr. Noor-Ud-Din Ahmad Shah vs State Of J&K And Ors on 17 September, 2019
Author: Rashid Ali Dar
Bench: Rashid Ali Dar
Serial No. 36
Advance List
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
SWP No. 1835/2009
Dr. Noor-ud-din Ahmad Shah
Petitioner(s)
Through:- Petitioner present.
Vs.
State of J&K and Ors. Respondent(s)
Through:- None. CORAM:-
Hon'ble Mr. Justice Rashid Ali Dar, Judge.
(O R D E R) 17-09-2019 Adjourned due to non-availability of learned counsel for the parties.
List on 5th October 2019.
(Rashid Ali Dar) Judge SRINAGAR 17.09.2019 "Aasif"AASIF GUL 2019.09.17 22:50 I attest to the accuracy and integrity of this document