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[Cites 0, Cited by 0] [Section 33(8)] [Section 33] [Entire Act]

State of Chattisgarh - Subsection

Section 33(8)(iv) in The Chhattisgarh Municipal Service (Executive) Rules, 1973

(iv)the orders, if any, made by the State Government and the report of the authority making the inquiry, in regard to the inquiry; and